Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 11 in The Bihar Electricity Duty Rules, 1949 11. Point at which duty is payable in a series of transfers. - Where there is a series of transfers of the same energy, the duty payable shall be levied only at the last point in such series of transfers.
