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State of West Bengal - Section

Section 33 in The Bengal Industrial Employment (Standing Orders) Rules, 1946

33. Exhibition of notices in notice boards. - All notices required to be given under these orders shall be exhibited in English and Bengali on notice board maintained at or near the main entrance of the establishment and at the timekeeper's office, if any :

Provided that in case the number of Hindi or Nepali speaking workmen employed in the industrial establishment reaches twenty five per centum of the total number of workmen employed in the industrial establishment, a Hindi or Nepali version of the notices, as the case may be, shall also be exhibited in the like manner.