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Union of India - Section

Section 5 in Insolvency and Bankruptcy Board of India (Medical Facility to Chairperson and Whole-time Members) Scheme, 2019

5. Monthly Subscriptions.

(1)The monthly subscription payable by the Chairperson and the whole-time members shall be at the rate of one thousand rupees per month.
(2)The subscription once paid shall not be refundable.
(3)The monthly subscription so received shall be utilised for payment towards purchase of Group Mediclaim Policy, referred to in rule 4, for the Chairperson and the whole-time members and other related expenses on treatment.