Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Nagaland - Section

Section 22 in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

22. Finance Committee.

(1)The Finance committee shall consist of :
(a)The Vice-Chancellor-Chairman
(b)The Registrar-Secretary
(c)The Finance Officer
(d)Such other members as may be prescribed in the Statutes.
(2)The Finance Committee shall be the principal financial body of the University to take care of financial matters and shall subject to the provisions of this Act, the Statutes and the Rules, co-ordinate and exercise general supervision over the financial matters of the University.