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State of Karnataka - Section

Section 63A in The Karnataka Souharda Sahakari Act, 1997

63A. [ Furnishing information to the members. [Inserted by Act 4 of 2013 w.e.f. 11.02.2013.]

- The Federal cooperative shall provide access to every member to peruse the books, information and accounts kept in regular transaction of its business with such member and to obtain the related information and accounts.]