Bombay High Court
Chetan @ Chanbassappa Sadashiv Bolkote ... vs The State Of Maharashtra Thr. Principal ... on 8 February, 2022
Bench: A. A. Sayed, Abhay Ahuja
ANANT
Digitally signed
by ANANT
1/1
KRISHNA NAIK
KRISHNA Date:
21.WP.7135.2021.doc
NAIK 2022.02.10
11:28:24 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7135 OF 2021
Chetan @ Chanbassappa Sadashiv
Bolkote & Ors. ...PETITIONERS
V/S
The State Of Maharashtra Thr. Principal
Secretary Urban Development Dept. & Ors.. ..RESPONDENTS
Mr. Tejas D. Deshmukh for the Petitioners. Mrs. R. M. Shinde, AGP for Respondent-State.
CORAM : A. A. SAYED &
ABHAY AHUJA, JJ
DATED : 8th FEBRUARY, 2022
(Through VC)
P.C.:
Let the Respondents file Affidavit-in-Reply by next date.
Stand over to 8th March, 2022.
(ABHAY AHUJA, J.) (A. A. SAYED, J.) AKN 1/1