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Bombay High Court

Chetan @ Chanbassappa Sadashiv Bolkote ... vs The State Of Maharashtra Thr. Principal ... on 8 February, 2022

Bench: A. A. Sayed, Abhay Ahuja

ANANT
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KRISHNA   Date:
                                                                                     21.WP.7135.2021.doc
NAIK      2022.02.10
          11:28:24 +0530


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           APPELLATE SIDE CIVIL JURISDICTION

                                             WRIT PETITION NO. 7135 OF 2021

                             Chetan @ Chanbassappa Sadashiv
                             Bolkote & Ors.                                     ...PETITIONERS
                                  V/S
                             The State Of Maharashtra Thr. Principal
                             Secretary Urban Development Dept. & Ors..          ..RESPONDENTS

Mr. Tejas D. Deshmukh for the Petitioners. Mrs. R. M. Shinde, AGP for Respondent-State.

                                                     CORAM :           A. A. SAYED &
                                                                       ABHAY AHUJA, JJ

                                                     DATED :           8th FEBRUARY, 2022
                                                                       (Through VC)

                             P.C.:

Let the Respondents file Affidavit-in-Reply by next date.

Stand over to 8th March, 2022.

(ABHAY AHUJA, J.) (A. A. SAYED, J.) AKN 1/1