Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 558(1)] [Section 558] [Entire Act] State of Punjab - Subsection Section 558(1)(a) in The Punjab Municipal Act, 1999 (a)on any application or appeal under this Act or any rules or regulation made thereunder to the court of the District Judge; and