Section 67(2) in Himachal Pradesh Co-Operative Societies Act, 1968
(2)An enquiry of the nature referred to in sub-section (1) shall be held on the application of,-(a)a society to which the society concerned is affiliated; or(b)a majority of the members of the managing committee of the society; or(c)not less than one-third of the total number of members of the society.
