Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(10)] [Section 79] [Entire Act] State of Kerala - Subsection Section 79(10)(s) in Kerala Factories Rules, 1957 (s)No exit doorway shall be less than 100cm. in width. Doorways shall be not less than 200cm. in height.