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Karnataka High Court

Divisional Manager National Insurance ... vs Ashok Mallayya Kambi on 13 January, 2009

Author: L.Narayana Swamy

Bench: L.Narayana Swamy

 AND} ..

IN THE HIGH COURT OF KARNATAKA 

CIRCUIT BENCH AT DHARWAD  5   if  "   

DATED THIS THE 13th DAY ()9 -'I.I4&'NI.'_J'1.V5L'E§"J(':V'§3,?I) (")'€*.4_'_:»'V  

PRESENT".  

THE HONBLE MR. JUSTICE V.'{}(3PAIA V

THE HON'BLE MR. JQSTICE *i}_;'N}iRAYANA*~SWAMY 1 DIVISIONAL 1v£.A3szAG_ER,' NA'I'I.ONAL1?J.SUVR?_NGE Co LTD DIVISHQNAL O}?Fi'-T3E',,1?'?39, . '1"{*vAMDEVV.GALLI BELGUAM .» NOW RERB'? «ITS REGIORAL MANAGER, 'NATIONAL INSURANCE CO. I:r13.,

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