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Bombay High Court

Nilkanth Shridhar Thorbole And Another vs Hanumant Baburao Magar And Others on 1 March, 2021

Author: V.K.Jadhav

Bench: V.K.Jadhav

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                                                                 wp13563.17.odt


           IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                      BENCH AT AURANGABAD

                    WRIT PETITION NO.13563 OF 2017 WITH
                      WRIT PETITION NO.13592 OF 2017

 Nilkanth Shridhar Thorbole & another                    Petitioners

          Versus

 Hanumant Baburao Magar & others                         Respondents


 Mr.K.R.Doke with Mr.S.K. Doke, advocates for the Petitioners.
 Mr.B.V.Thombre, advocate for Respondents No.1 to 3.


                                  CORAM : V.K.JADHAV, J.

DATE : 01st March, 2021. PC :

Learned Counsel for Respondents No.1 to 3 seeks time by way of last chance.
Stand over to Thursday, 04th March, 2021. Interim relief, if any, to continue till the next date of hearing.
(V.K.JADHAV) JUDGE adb ::: Uploaded on - 01/03/2021 ::: Downloaded on - 02/03/2021 00:12:52 :::