Bombay High Court
Nilkanth Shridhar Thorbole And Another vs Hanumant Baburao Magar And Others on 1 March, 2021
Author: V.K.Jadhav
Bench: V.K.Jadhav
{1}
wp13563.17.odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.13563 OF 2017 WITH
WRIT PETITION NO.13592 OF 2017
Nilkanth Shridhar Thorbole & another Petitioners
Versus
Hanumant Baburao Magar & others Respondents
Mr.K.R.Doke with Mr.S.K. Doke, advocates for the Petitioners.
Mr.B.V.Thombre, advocate for Respondents No.1 to 3.
CORAM : V.K.JADHAV, J.
DATE : 01st March, 2021. PC :
Learned Counsel for Respondents No.1 to 3 seeks time by way of last chance.
Stand over to Thursday, 04th March, 2021. Interim relief, if any, to continue till the next date of hearing.
(V.K.JADHAV) JUDGE adb ::: Uploaded on - 01/03/2021 ::: Downloaded on - 02/03/2021 00:12:52 :::