Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(7)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(7)(a) in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

(a)DSM Programmes that promote consumer awareness and education about why, how, when and where of load management/energy efficiency and include activities such as.-
(i)Energy audits,
(ii)Awareness campaigns,
(iii)Energy Efficiency and Load Management demonstration projects,
(iv)Training programmes, seminars, workshops, round table conferences, business exchange meets (buyer-seller meets)
(v)Establishment of permanent display/demonstration centres cum model "green"/ ultra energy efficient buildings (buildings that go beyond ECBC - Energy conservation Building Codes)