Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 934 in Punjab Jail Manual, 1996 934. Provision of a hospital. - In every prison a hospital or proper place for the reception of sick prisoners shall be provided. [Section 39 of Act IX of 1894]
