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Rajasthan High Court - Jodhpur

Prakash @ Matka vs State Of Rajasthan on 14 March, 2022

Bench: Sandeep Mehta, Vinod Kumar Bharwani

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                             JODHPUR

                                    D.B. Criminal Misc Suspension Of Sentence Application (Appeal)
                                                            No. 177/2022

                                   Prakash @ Matka
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent


                                   For Petitioner(s)           :     Mr. Vikram Singh
                                   For Respondent(s)           :     Mr. B.R. Bishnoi, AGC



                                                    HON'BLE MR. JUSTICE SANDEEP MEHTA

HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 14/03/2022 Learned Public Prosecutor prays for and is granted time to file reply.

List on 04.04.2022.

(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J 35-Sudhir Asopa/-

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