Rajasthan High Court - Jodhpur
Prakash @ Matka vs State Of Rajasthan on 14 March, 2022
Bench: Sandeep Mehta, Vinod Kumar Bharwani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Criminal Misc Suspension Of Sentence Application (Appeal)
No. 177/2022
Prakash @ Matka
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Vikram Singh
For Respondent(s) : Mr. B.R. Bishnoi, AGC
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 14/03/2022 Learned Public Prosecutor prays for and is granted time to file reply.
List on 04.04.2022.
(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J 35-Sudhir Asopa/-
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