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Bombay High Court

The Pr. Commissioner Of Income Tax - 3 vs Reliance Engineering Associates Pvt ... on 10 October, 2019

Author: Nitin Jamdar

Bench: M.S.Sanklecha, Nitin Jamdar

                                                   1        188 & ...... ITXA 3306-2018 and others.doc


Sequeira

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION


                   INCOME TAX APPEAL NO. 3318 OF 2018


Pr. Commissioner of Income Tax -2                                 .. Appellant
      Vs
Bhishma Realty Ltd                                                .. Respondent

                  Along with
INCOME TAX APPEAL Nos.3320/18, 3355/18, 3/19, 4/19,
9/19,          14/19,       17/19,        19/19,   21/19,   24/19,         25/19,          31/19,
33/19, 39/19, 45/19, 48/19, 52/19, 54/19, 57/19, 61/19,
70/19, 89/19, 91/19, 96/19, 97/19, 99/19, 103/19, 104/19,
105/19, 107/19, 112/19, 118/19, 125/19, 127/19, 132/19,
134/19, 139/19, 141/19, 151/19, 153/19, 154/19, 156/19,
157/19,             159/19, 163/19, 164/19, 166/19, 169/19, 170/19,
204/19, 242/19, 244/19 and 246/19.




Mr.A.R.Malhotra, Mr.N.C.Mohanty, Mr.P.C.Chhotaray, Mr.Suresh
Kumar, Mr.Sham V. Walve, Mr.Akhileshwar Sharma, for the
Appellant in respective matters.

Mr.P.C.Tripathi i/b Raj Darak, Mr.Atul K.Jasani, Mr.Sanjiv M.Shah,
Ms.Reema Rajdev, Ms.Chhaya Ashar and Mr.Karan Dhavan i/b
K.Ashar & Co., Mr.Jas Sanghavi, Mr.Upendra Lokegaonkar i/b Mint
& Confreres, Mr.B.S.Yewale, Mr.Vishnu Hadade, Ms.Aasifa Khan,
for the Respondent in respective matters.




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                                         2        188 & ...... ITXA 3306-2018 and others.doc




                                CORAM : M.S.SANKLECHA &
                                      NITIN JAMDAR, JJ.

Date : 10 October 2019.

P.C. :

In these Appeals the tax effect as indicated therein is less than the threshold limit provided in the Central Board for Direct Taxes (CBDT) Circular No.17 of 2019 dated 8 August 2019.

2. The learned Counsel appearing for the Revenue seek a week's time to take instructions from the Officers of the Revenue to withdraw these Appeals.

3. In the above view, these Appeals are now adjourned to 17 October 2019 at 3.00 p.m. under the caption 'for withdrawal'.

(NITIN JAMDAR, J.) (M.S.SANKLECHA, J.) ::: Uploaded on - 11/10/2019 ::: Downloaded on - 12/10/2019 00:06:42 :::