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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(2)(n) in The M.P. Shri Mahakaleshwar Mandir Adhiniyam, 1982

(n)the preparation of a list of persons fit for appointment as "pujari", "panda" and "sevak" of the Mandir after taking into consideration the educational qualifications, religious knowledge, conduct, training and experience and other matters ancillary thereto;