Punjab-Haryana High Court
Narinder Kaur And Ors vs Varinder Kaur Thandi And Anr on 11 December, 2018
213(5) IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
COCP No. 1108 of 2018
Date of Decision: 11.12.2018
Narinder Kaur and others
.....Petitioners
Versus
Varinder Kaur Thandi and another
.....Respondents
CORAM: HON'BLE MS. JUSTICE NIRMALJIT KAUR
Present: Mr. Padamkant Dwivedi, Advocate
for the petitioners.
Mr. Aditya Sharda, AAG, Punjab.
Ms. Neha Jain, Advocate for
Mr. K.S. Dadwal, Advocate
for respondent No.2.
NIRMALJIT KAUR, J. (ORAL)
For orders see, judgment of even date passed in COCP No. 1090 of 2017 (Narinder Kaur Vs. Varinder Kaur Thandi and others).
(NIRMALJIT KAUR) JUDGE 11.12.2018 sandeep Whether Speaking/Reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 07-01-2019 03:45:12 :::