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Punjab-Haryana High Court

Narinder Kaur And Ors vs Varinder Kaur Thandi And Anr on 11 December, 2018

213(5)       IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                                  COCP No. 1108 of 2018
                                                  Date of Decision: 11.12.2018

Narinder Kaur and others
                                                                    .....Petitioners

                                         Versus

Varinder Kaur Thandi and another
                                                                  .....Respondents

CORAM: HON'BLE MS. JUSTICE NIRMALJIT KAUR

Present:     Mr. Padamkant Dwivedi, Advocate
             for the petitioners.

             Mr. Aditya Sharda, AAG, Punjab.

             Ms. Neha Jain, Advocate for
             Mr. K.S. Dadwal, Advocate
             for respondent No.2.

NIRMALJIT KAUR, J. (ORAL)

For orders see, judgment of even date passed in COCP No. 1090 of 2017 (Narinder Kaur Vs. Varinder Kaur Thandi and others).

(NIRMALJIT KAUR) JUDGE 11.12.2018 sandeep Whether Speaking/Reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 07-01-2019 03:45:12 :::