Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 5 in The Marine Insurance Act, 1963 5. Lawful marine adventure .-Subject to the provisions of this Act, every lawful marine adventure may be the subject of a contract of marine insurance. INSURABLE INTEREST
