Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 45A in The Madurai City Municipal Corporation Act, 1971 45A. [* * *] [Inserted by Tamil Nadu Act 53 of 2002 and subsequently omitted by Tamil Nadu Act 9 of 2008.]
