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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Mizoram - Subsection

Section 10(1)(a) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990

(a)The gratuity payable under Rule 5 shall be paid to the persons on whom the right to receive the gratuity is confirmed by means of a nomination under Rule 14.