Delhi High Court - Orders
Social Jurist, A Civil Rights Group vs East Delhi Municipal Corporation And ... on 11 February, 2019
Author: V. Kameswar Rao
Bench: Chief Justice, V. Kameswar Rao
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 91/2018
SOCIAL JURIST, A CIVIL RIGHTS GROUP ..... Petitioner
Through: Mr. Ashok Agarwal with Mr. Kumar
Utkarsh, Advs.
versus
EAST DELHI MUNICIPAL CORPORATION AND ORS.
..... Respondents
Through: Mr. Kumar Rajesh Singh with
Ms. Punam Singh, Advs. for
R-1/EDMC.
Mr. Sanjoy Ghose, ASC, GNCTD
with Ms. Urvi Mohan, Adv. for
GNCTD.
Mr. Anil Grover, SC, NDMC with
Mr. Tushar Shannu, ASC and
Mr. Ankit Jain, Adv. for NDMC.
Mrs. Suparna Srivastava, CGSC with
Mr. Tushar Mathur, Adv. for
R-4/UOI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 11.02.2019 List on 18.03.2019 along with Cont.Cas.(C) No.130/2018.
CHIEF JUSTICE V. KAMESWAR RAO, J FEBRUARY 11, 2019/kks