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Delhi High Court - Orders

Social Jurist, A Civil Rights Group vs East Delhi Municipal Corporation And ... on 11 February, 2019

Author: V. Kameswar Rao

Bench: Chief Justice, V. Kameswar Rao

$~22
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+   W.P.(C) 91/2018
    SOCIAL JURIST, A CIVIL RIGHTS GROUP     ..... Petitioner
                   Through: Mr. Ashok Agarwal with Mr. Kumar
                             Utkarsh, Advs.
                   versus
    EAST DELHI MUNICIPAL CORPORATION AND ORS.
                                                  ..... Respondents
                 Through: Mr. Kumar Rajesh Singh with
                            Ms. Punam Singh, Advs. for
                            R-1/EDMC.
                            Mr. Sanjoy Ghose, ASC, GNCTD
                            with Ms. Urvi Mohan, Adv. for
                            GNCTD.
                            Mr. Anil Grover, SC, NDMC with
                            Mr. Tushar Shannu, ASC and
                            Mr. Ankit Jain, Adv. for NDMC.
                            Mrs. Suparna Srivastava, CGSC with
                            Mr. Tushar Mathur, Adv. for
                            R-4/UOI.
    CORAM:
    HON'BLE THE CHIEF JUSTICE
    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                 ORDER

% 11.02.2019 List on 18.03.2019 along with Cont.Cas.(C) No.130/2018.

CHIEF JUSTICE V. KAMESWAR RAO, J FEBRUARY 11, 2019/kks