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State of Tamilnadu - Section

Section 11B in Tamil Nadu Gaming Act, 1930

11B.

[Section 11-B which was inserted by section 5 of the Madras City Police and Gaming (Amendment) Act, 1949 (Tamil Nadu Act VII of 1949) was omitted by section 3( ii) of the Madras City Police and Gaming (Amendment) Act, 1955 (Tamil Nadu Act XVI of 1955).]