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State of Rajasthan - Section

Section 74 in Rajasthan Co-operative Societies Rules, 2003

74. Requisition of the Apex or Central Society for inquiry.

— An Apex or Central Society duly authorised by a resolution of its committee, may submit a requisition to the Registrar to hold an inquiry under section 55 in respect of any society affiliated to it, duly setting out the grounds on which the inquiry is sought. A copy of such requisition shall be supplied to the society in respect of which the requisition is made.