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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(iv) in KLE Technological University Act, 2012

(iv)to disseminate and advance knowledge by providing instructional and research facilities in such branches of learning as it may deem fit and in particular, to make special provisions for integrated courses in Technical, Management, Natural and allied sectors and to make appropriate measures for promoting interdisciplinary studies and research;