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State of Maharashtra - Section

Section 7 in Maharashtra Housing and Area Development Authority (Absorption, Seniority Pay and Allowances) Rules, 1980

7. Equation of posts.

(1)Subject to sub-rule (ii) of rule 6 the Authority shall, with the previous approval of the Government, declare a post or a cadre in any existing Board as equivalent to a post or a cadre in the organisational set-ups of the Authority and the Boards sanctioned by Government on the establishment of the Authority.
(2)For the purpose of declaring equivalent posts under sub-rule (1) the authority shall consider the nature and duties of a post, the responsibilities and powers exercised by the officer holding a post, the extent of territorial or other charge held or responsibilities discharged, the minimum qualifications, if any, prescribed for recruitment to the post and the salary or pay-scale of the post in any existing Board.