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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Karnataka - Subsection

Section 8(2)(b) in The Karnataka Supply Of Forest Produce By Government (Revision Of Agreements) Act, 1987

(b)the principles on which, the manner in which and the authority by which, the market value shall be determined for the purposes of section 4.