Section 59(1) in The Maharashtra University of Health Sciences Act, 1998
(1)Library Committee -(a)There shall be a Library Committee for administering, organising and maintaining the libraries and library services of the University. It shall consist of the following members, namely:-(i)the Vice-Chancellor - Chairperson(ii)three Deans of faculties, nominated by the Vice-Chancellor;(iii)three Heads of University institutions or departments, nominated by the Vice-Chancellor;(iv)two teachers, nominated by the Academic Council from amongst its members;(v)the Registrar;(vi)the Librarian - Secretary;(b)All members of the Library Committee, other than the ex-officio members, shall hold office for a period of five years and shall not be eligible for re-nomination thereafter;(c)The duties of the Committee shall be as follows:-(i)to provide for proper organisation and functioning of the library documentation services and updating the stock of books;(ii)to provide for modernisation and improvement of library and documentation services;(iii)to recommend to the Management Council fees and other charges for the use of library services by students and others;(iv)to prepare the annual budget and proposals for development of the library, for approval of the Management Council;(v)to submit the annual report on the functioning of the library.
