Section 2(7)(e) in Orissa Value Added Tax Act, 2004

[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(7)(e) in Orissa Value Added Tax Act, 2004

(e)Any occasional transactions, whether or not there is volume, frequency, continuity or regularity of such transaction, in the nature of such trade, commerce, manufacture, adventure or concern,

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State of Odisha - Subsection

Section 2(7)(e) in Orissa Value Added Tax Act, 2004