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Jammu & Kashmir High Court - Srinagar Bench

Haji Ali Mohammad Dar vs State Through P/S Baramulla on 17 September, 2019

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                Advance List.
                Serial no. 9


                                HIGH COURT OF JAMMU AND KASHMIR
                                          AT SRINAGAR

                                                  BA NO. 51/2019

                Haji Ali Mohammad Dar
                                                                          ...Petitioner(s).
                                      Through:    None
                Vs.

                State through P/S Baramulla
                                                                         ...Respondent(s)
                                      Through:    Mr. Asif Maqbool, Dy. AG

                Coram:
                                Hon'ble Mr. Justice Sanjeev Kumar, Judge.

                                                   ORDER

Mr. Asif, learned Dy. AG seeks and is granted three weeks' time for filing objections.

List on 11.10.2019.

(Sanjeev Kumar) Judge Srinagar 17.09.2019 Imtiyaz IMTIYAZ UL GANI 2019.09.19 15:14 I attest to the accuracy and integrity of this document