Jammu & Kashmir High Court - Srinagar Bench
Haji Ali Mohammad Dar vs State Through P/S Baramulla on 17 September, 2019
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Advance List.
Serial no. 9
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
BA NO. 51/2019
Haji Ali Mohammad Dar
...Petitioner(s).
Through: None
Vs.
State through P/S Baramulla
...Respondent(s)
Through: Mr. Asif Maqbool, Dy. AG
Coram:
Hon'ble Mr. Justice Sanjeev Kumar, Judge.
ORDER
Mr. Asif, learned Dy. AG seeks and is granted three weeks' time for filing objections.
List on 11.10.2019.
(Sanjeev Kumar) Judge Srinagar 17.09.2019 Imtiyaz IMTIYAZ UL GANI 2019.09.19 15:14 I attest to the accuracy and integrity of this document