Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Uttar Pradesh - Subsection Section 57(c) in U.P. Revenue Code (Amendment) Act, 2016 (c)in Hindi version, at the end of Section 71 for the words ^^tSlk fd fofgr fd;k tk; the words ^^ftUgsa fd fofufnZ'V fd;k tk;A shall be substituted.
