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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(3)(k) in The Karnataka State Civil Services (Regulation of Transfer of Staff of Department of Technical Education) Act, 2012

(k)"teaching Staff" means,-
(i)a person appointed to any of the category of posts of Associate Professor/Assistant Professor/Professor/Librarian/Assistant Director of physical Education and sports/Placement Officer in Government Engineering College belonging to the State Civil Services and such other posts as specified in the Schedule.
(ii)A person appointed to the category of posts of Head of Section, Lecturer and Assistant Lecturer in a Government Polytechnic belonging to the State Civil Services and such other posts as specified in Schedule.
(iii)A person appointed to the category of posts of Lecturer and Assistant Lecturer in a Government Junior Technical School belonging to the State Civil Services and such other posts as specified in Schedule.