Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act] State of Tamilnadu - Subsection Section 39(1)(b) in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948 (b)except in the case governed by section 38, also the total compensation payable in respect of the estate.