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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(1)(xi) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(xi)"Endowment Fund" means Endowment fund of the University as explained in Section 40 of the Act;