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[Cites 0, Cited by 0] [Section 206(2)] [Section 206] [Entire Act]

State of Odisha - Subsection

Section 206(2)(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)to go round the construction site with a view to check unsafe practices and detect unsafe conditions and to recommend remedial measures for their rectification including First Aid Medical and welfare facilities.