Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 183] [Entire Act]

Union of India - Subsection

Section 183(b) in The Indian Post Office Rules, 1933

(b)The Vice Chancellors and Registrars of the Universities of Agra, Andhra, Allahabad, Bombay, Calcutta, Delhi, Gauhati, Jammu and Kashmir, Karnataka, Lucknow, Madras, Mysore, Nagpur, North Bengal, Punjab, Patna, Poona, Rajasthan, Roorkee, Saugar, Travancore and of the Annamalai University at Annamalainagar, Banaras Hindu University, the Maharaja Sayajirao University of Baroda. Muslim University Aligarh, Osmania University, Visva Bharati, Shri Venkateshwara Universtity at Tirupati, Shrimati Nathibai Damodardas Thackersey Women's University at Bombay, Gujarat University, Utkal University at Cuttack, Bihar University and Sardar Vallabh bhai Vidyapeeth, provided that the articles posted by them relate solely to the public business of the said Universities.