Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 3 in The Metro Railways (Construction Of Works) Act, 1978 3. General Manager .-The Central Government may, for the purposes of this Act, appoint a General Manager for every metro railway.
