Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Uttarakhand - Subsection Section 32(3) in Uttarakhand Self Reliant Co-Operatives Act, 2003 (3)such member has no interest in any subsisting contract made with or work being done for the co-operative except as otherwise specified in the articles of association; and
