Bombay High Court
Icici Lombard General Insurance Co. Ltd vs Oil And Natural Gas Corporation Ltd. And ... on 8 December, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-28
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUIT NO. 1041 OF 2019
Icici Lombard General Insurance Co. Ltd. ....PETITIONER
V/S
Oil And Natural Gas Corporation Ltd. And ....RESPONDENT
Another WITH INTERIM APPLICATION NO. 1974 OF 2019 In Commercial Suit 1041 OF 2019 Icici Lombard General Insurance Co. Ltd. ....PETITIONER V/S Oil And Natural Gas Corporation Ltd. And ....RESPONDENT Another WITH INTERIM APPLICATION NO. 979 OF 2019 In Commercial Suit 1041 OF 2019 Icici Lombard General Insurance Co. Ltd. ....PETITIONER V/S Swiber Offshore Construction Pte. Ltd. ....RESPONDENT Dr. Birendra Saraf, Senior Counsel a/w. Mr. Kushal Amin, Mr. Nishit Dhruva, Ms. Khushbu Chajjed and Mr. Shahbaz Malbari i/by MDP & Partners for Respondent No. 1 (ONGC) Page 1/2 ::: Uploaded on - 08/12/2023 ::: Downloaded on - 09/12/2023 15:12:50 ::: Mr. Siddharth Ranade, Ms. Aviva Jogani and Ms. Ananya Bajpai i/by Trilegal for Defendant No. 3 ICICI Bank Ltd.
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 8th December, 2023 P.C. :
S. O. to 19/01/2024 ( at 4.00 pm).
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 08/12/2023 ::: Downloaded on - 09/12/2023 15:12:50 :::