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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(b) in The Punjab State Warehousing Corporation (Revised Scales of Pay) Regulations, 1980

(b)'Committee' means the Pay Revision Committee constituted by the Government, - vide Notification No. 1871-Agri. II (VIII)-80/7316, dated the 14th May, 1980.