Karnataka High Court
Sri Lingappa T vs The Commissioner on 29 March, 2022
Author: S.G.Pandit
Bench: S.G.Pandit
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 29TH DAY OF MARCH, 2022
BEFORE
THE HON'BLE MR. JUSTICE S.G.PANDIT
WRIT PETITION No.5256 OF 2021 (GM-RES)
BETWEEN:
1 . SRI. LINGAPPA T
S/O DODDA TAMMAIAH,
AGED ABOUT 45 YEARS,
OCC: SURVEYOR,
O/O ADLR/DDLR, CHALAKERI,
CHITRADURGA DISTRICT-577 522.
2 . SRI. PRABHAKAR M
S/O MUNIYAPPA,
AGED ABOUT 42 YEARS,
OCC: SURVEYOR,
O/O ADLR KGF, KOLAR,
KOLAR DISTRICT-563 122.
3 . SRI. TEJKUMAR G K
S/O G M KENCHAPPA,
AGED ABOUT 50 YEARS,
OCC: SURVEYOR,
O/O ADLR HARIHARA,
DAVANAGERE DISTRICT-577 601.
4 . SMT. KRISHNA KUMARI G
W/O GOVINDARAJU,
AGED ABOUT 47 YEARS,
OCC: SURVEYOR,
O/O DDLR RAMANAGARA,
RAMANAGARA DISTRICT-562109
2
5 . SRI. SHIVAKUMAR G D
S/O DASAPPA,
AGED ABOUT 41 YEARS,
OCC: SURVEYOR,
O/O THASILDAR OFFICE,
GOWRIBIDANURU TALUK,
CHIKKABALLAPURA DISTRICT-561208.
6 . SRI R P LINGARAJU
S/O PUTTAIAH,
AGED ABOUT 42 YEARS,
OCC: SURVEYOR,
O/O ADLR BANTWAL,
MANGALURU DISTRICT-574211.
7 . SRI CHANDRA SHEKAR K T
S/O VEERABHADRAPPA,
AGED ABOUT 46 YEARS,
OCC: SURVEYOR, O/O ADLR OFFICE,
MANVI RAICHUR DISTRICT-584123.
8 . SRI M T VENKATESH
S/O LATE M. TIMMAPPA,
AGED ABOUT 49 YEARS,
OCC: SURVEYOR, O/O ADLR OFFICE,
CHINTAMANI,
CHIKKABALLAPURA DISTRICT-56125.
...PETITIONERS
(BY SRI. BABU RAO M, ADVOCATE)
AND:
THE COMMISSIONER
SURVEY SETTLEMENT AND LAND RECORDS,
K R CIRCLE, BANGALORE-O1.
...RESPONDENT
(BY SMT. RASHMI PATEL, HCGP)
3
THIS WRIT PETITION IS FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE RESPONDENT TO ISSUE THE LICENSES TO
THE PETITIONERS AND CONTINUE THEM TO WORK AS
LICENSED SURVEYORS BY RENEWING THE LICENSES OF
THE PETITIONERS ALREADY ISSUED.
THIS WRIT PETITION COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT MADE THE FOLLOWING:-
ORDER
Memo dated 21.3.2022 is filed seeking leave to withdraw the writ petition.
Memo is placed on record. Writ petition is dismissed as withdrawn.
Sd/-
JUDGE rs