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State of Jharkhand - Section

Section 408 in Bihar Education Code, 1961

408. Inspection.

- Inspecting officers should interfere as little as possible with the management of an aided school, but they should see that the instruction is efficient, that promotions are not made so as to prejudice the working and organisation of the classes, and that the conditions on which the grant is made are fulfilled.(Government notification no. 194-E., dated the 29th January 1915.)