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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 62(2)(g) in The Jammu and Kashmir Consolidation of Holdings Act, 1962

(g)the procedure and the manner in which the views of the Consolidation Committee shall be obtained on the matters specified for this purpose ;