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State of Assam - Section

Section 222 in Instructions Relating to Liquor

222. Short drawal or overdrawal of peons' pay.

- Discrepancies usually occur in drawing the pay of peons in the Excise Department when one is transferred from one district to another. It should be borne in mind that the pay in the Excise Department in Assam is personal and that a man carries with him his own grade pay wherever he may be posted, unless he is promoted or reduced.