Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Andhra Pradesh - Subsection Section 9(3) in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000 (3)In the case of urgency the Chairman may convene a meeting on giving shorter notice than that specified in sub-rule (2).
