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[Cites 0, Cited by 0] [Section 123(6)] [Section 123] [Entire Act]

State of Rajasthan - Subsection

Section 123(6)(d) in Rajasthan Co-operative Societies Act, 1965

(d)any order made under section 120 with a view to prevent any delay or obstruction in the execution of any decision or award that may be made under section 77, or