Patna High Court - Orders
Smt.Prabhawati Devi & Ors vs The State Of Bihar & Ors on 16 April, 2014
Author: Chakradhari Sharan Singh
Bench: Sharan Singh, Chakradhari Sharan Singh
Patna High Court CWJC No.3994 of 1997 (12) dt.16-04-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.3994 of 1997
======================================================
Smt.Prabhawati Devi & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Pashupati Pd.Sinha
Mr. Sheoji Singh
Mr. Ajay Kumar
For the Respondent/s : Mr. (Ga)
======================================================
CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
12 16-04-2014No one appears on behalf of the petitioner.
This is to be noted that earlier also this application was dismissed for consecutive absence of the learned counsel for the petitioner, vide order 6dated 2.3.2012.
This application is accordingly dismissed again for non prosecution.
(Chakradhari Sharan Singh, J) ArunKumar/-