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[Cites 0, Cited by 0] [Section 100] [Entire Act]

Union of India - Subsection

Section 100(2) in The Oil Mines Regulations, 2017

(2)The owner, agent or manager of every mine shall provide the following fire fighting arrangements and equipment at every drilling and work-over rig, namely:-
(a)adequate water storage, pumping facility, hose and nozzle; and
(b)adequate number of appropriate portable fire extinguishers at the derrick floor, main engine area, electrical machinery, mud tank area, diesel storage area and other vulnerable places.