Bombay High Court
Shiva Asaram Paradhi And Others. vs The State Of Maharashtra And Others. on 9 February, 2026
2026:BHC-AUG:5749
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.2185 OF 1996
Shiva Asaram Paradhi & ors. ... PETITIONERS
VERSUS
The State of Maharashtra & ors. ... RESPONDENTS
.......
Mr. S.P. Shah, Advocate for petitioners
Mr. A.R. Kale, A.G.P. for State
.......
CORAM : SACHIN S. DESHMUKH, J.
DATE : 9th FEBRUARY, 2026
PER COURT :
In view of the pursis filed on behalf of the petitioners, the petition is rendered as infructuous. The petition stands disposed of as infructuous. Rule discharged.
(SACHIN S. DESHMUKH, J.) fmp/-