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Bombay High Court

Shiva Asaram Paradhi And Others. vs The State Of Maharashtra And Others. on 9 February, 2026

2026:BHC-AUG:5749



                      IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                                BENCH AT AURANGABAD


                             WRIT PETITION NO.2185 OF 1996


            Shiva Asaram Paradhi & ors.       ...       PETITIONERS

                    VERSUS

            The State of Maharashtra & ors. ...         RESPONDENTS

                                            .......
            Mr. S.P. Shah, Advocate for petitioners
            Mr. A.R. Kale, A.G.P. for State
                                            .......

                                   CORAM : SACHIN S. DESHMUKH, J.
                                   DATE     : 9th FEBRUARY, 2026

            PER COURT :


In view of the pursis filed on behalf of the petitioners, the petition is rendered as infructuous. The petition stands disposed of as infructuous. Rule discharged.

(SACHIN S. DESHMUKH, J.) fmp/-