Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 61 in Orissa Panchayat Samiti Accounting Procedure Rules, 2002 61. Custody of receipt books. - The blank receipt books must be kept under lock and key in the personal custody of the Block Development Officer.
