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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2)(b) in The Orissa Clinical Establishments (Control and Regulation) Act, 1990

(b)if an application for registration is made to the supervising authority within the period specified in Clause (a) in accordance with Section 4, till the disposal of such application.